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State of Gujarat - Section

Section 8 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

8. Reservation for the Children of Defense personals and Ex-Serviceman.

(1)One percent of available seats shall be reserved for the children of Defense Personal and Ex-Servicemen, for admission.
(2)A candidate claiming admission against Ex-Servicemen category shall be required to submit a certificate to that effect issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer. In-Service Defense Personnel shall be required to submit a certificate to that effect issued by the Commanding Officer of the respective unit in which they are serving.
(3)The seats remaining vacant against the category of Defense Personnel and Ex-Serviceman in case of candidates, who have passed the qualifying examination from the Gujarat Secondary and Higher Secondary Education Board, shall be allotted to the children of Defense Personals and Ex-Serviceman of the Central Board. The seats remaining vacant thereafter shall be filled up from the merit list of candidates of unreserved category of the Gujarat Board.
(4)The children of Defense Personals and Ex-Serviceman of Gujarat origin shall be included under the reserved category specified in this rule, if they have passed the qualifying examination from the schools located outside the Gujarat State and have scored minimum 40 per cent, marks in the National Aptitude Test in Architecture (NATA), Construction Technology Aptitude Test for the Bachelor of Construction Technology course, or the Interior Design Aptitude Test for the Bachelor of Interior Design course.