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State of Rajasthan - Section

Section 7 in Rajasthan Prisoners Open Air Camp Rules, 1972

7. Work in Open Camp.

(a)The prisoner will get one or more of the following work in the Open Camps.-
(i)Agriculture.
(ii)Manufacturing or Industrial work.
(iii)Work in any form.
(iv)Any work of public utility.
(v)Construction work, digging of canals or dams.
(b)Any prisoner desires of persuing a hobby as a side work apart from the vocation that he adopts, will be allowed to do so with the permission of the works, and discipline committee.
(c)Every prisoner shall devote at least two hours a day twice a week, for work of common utility which will be decided by the works and discipline committee.