Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(c) in Rajasthan Prisoners Open Air Camp Rules, 1972 (c)Every prisoner shall devote at least two hours a day twice a week, for work of common utility which will be decided by the works and discipline committee.
