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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(1)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)such persons to be known as counting supervisors and counting assistants as he may appoint to assist him in the counting;