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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Tamilnadu - Subsection

Section 92(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)The Tamil Nadu Co-operative Union may call for the details, particulars or returns concerning the collection and remittance of amounts towards the research and development fund and the education fund from the district co-operative unions.