Section 17(4)(a) in The State Of Himachal Pradesh Act, 1970
(a)publish its proposals for the delimitation of constituencies, together with the dissenting proposals, if any, of any associate member who desires publication thereof, in the Official Gazette and in such other manner as the Commission may consider fit, together with a notice inviting objections and suggestions in relating to the proposals and specifying a date on or after which the proposals will be further considered by it;