Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Bihar - Subsection Section 55(19) in Bihar Factories Rules, 1950 (19)Paddlers. - Suitable nip guards conforming to the requirement in clause 7 (b) shall be provided to all dangerous in-running rolls.
