Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2016] [Entire Act] State of Gujarat - Subsection Section 2016(ii) in The Registration (Gujarat Amendment) Act, 2018 (ii)in sub-section (2), clause (xii) shall be deleted.
