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State of Gujarat - Section

Section 2016 in The Registration (Gujarat Amendment) Act, 2018

2016. Registration (Gujarat Amendment) Act ' 2016;

(b)after clause O, the following clause shall be added, namely:-
"(k) sale certificate issued by any competent officer or authority under any Central Act or State Act for the time being in force.";
(ii)in sub-section (2), clause (xii) shall be deleted.