Madhya Pradesh High Court
Saumitra Singh Yadav vs The State Of Madhya Pradesh on 4 May, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 1977 of 2022 (SAUMITRA SINGH YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 04-05-2022 Parties through their respective counsel.
As prayed, list the case along with WP No.1513/2022 on 16/06/2022. IR, if any, to continue till the next date of hearing.
(ROHIT ARYA) JUDGE (Dubey) Digitally signed by SUNEEL DUBEY SUNEEL DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11fc6 6a5e160f585aa7a92425f380d476b32818, DUBEY pseudonym=046B231C591E29491F36ABD15 6EBF3A713937186, serialNumber=4009CAE962958E019ADDF04 E87EFD5C07FA5D0C38532D550F61B55401A 275B8C, cn=SUNEEL DUBEY Date: 2022.05.05 14:30:16 -07'00'