Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25E] [Entire Act] State of Kerala - Subsection Section 25E(10) in Kerala Finance Act, 2016 (10)in section 47, in sub-section (11), after the words, figure and symbol "sub-section (9) shall be" the words "confiscated and" shall be inserted;
