Section 6(vi) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
(vi)All applications for short-term access, other than the applications for short-term access to be processed on first-come-first-served basis in accordance with clause (v) above, received up to the nineteenth day of a month shall be considered together on the twentieth day of that month for advance reservation and shall be processed in the manner given hereunder, namely:-
