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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(2) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(2)The following fixed cost components shall be included for determining the tariff:-
(a)Return on equity;
(b)Interest on loan capital;
(c)Depreciation;
(d)Interest on working capital; and
(e)Operation and maintenance expenses.