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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7) in The Bureau of Indian Standards Rules, 2018

(7)Each meeting of the Executive Committee shall be called by giving not less than fourteen days from the date of issue, notice in writing to every member:Provided that an emergency meeting may be called by giving not less than three days' notice to every member.