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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Himachal Pradesh - Subsection

Section 107(1) in The Himachal Pradesh Police Act, 2007

(1)There shall be Police Grievances Committees at the District, Battalion, Range and Headquarters level which shall be headed by the Superintendent, Commandant, Deputy Inspector-General and an officer not below the rank of Additional Director-General respectively, and there shall be two other Gazetted Police Officers in each Committee, nominated by the Director- General of Police:Provided that the two Gazetted Police Officers nominated to the Headquarters Committee shall be of atleast the rank of Inspector-General