Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(f) in Finance Act, 1999 (f)"State industrial investment corporation" means a Government company within the meaning of section 617 of the Companies Act, 1956(1 of 1956), engaged In the business of providing long-term finance for industrial projects.'.
