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[Cites 0, Cited by 0] [Section 108A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108A(3F) in Jammu and Kashmir Panchayati Raj Rules, 1996

(3F)The roaster for women reservation as prescribed in Rule 3C an–d 3D above shall also be applicable to the elections of the Chairpersons of the District Development Councils.] [Inserted by Notification No. S.O. 330, dated 24.10.2020.]