Section 29(6)(e) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

(e)found guilty of using abusive or obscene language or influencing the examiner by writing or by any means.

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