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State of Uttarakhand - Section

Section 22 in Uttrarakhand Waqf Rules, 2017

22. Publication of list of contesting candidates.

(1)On the following day, after the withdrawal of nominations, me Returning Officer shall prepare in Urdu, Hindi and English languages/local language a fist in Form 11 of the persons whose nominations have been found valid and display it on the notice board of his office and the office of the Board.
(2)The list prepared under sub-rule (1) shall contain the names of the candidates as described in their nomination paper in Urdu, Hindi and English languages/local language duly arranged in English alphabetical order.