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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1) in Uttrarakhand Waqf Rules, 2017

(1)On the following day, after the withdrawal of nominations, me Returning Officer shall prepare in Urdu, Hindi and English languages/local language a fist in Form 11 of the persons whose nominations have been found valid and display it on the notice board of his office and the office of the Board.