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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(1)A person intending to be a short-term Open Access customer shall submit an application for Open Access to the State Load Despatch Center. The application shall contain such details as capacity needed, generation planned or power purchase contracted, point of injection, point of drawal, duration of availing Open Access, peak load, average load and such other additional information as may be required by the State Load Despatch Center;