Section 3(i) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
(i)[ to the employees who need loan to repairs/ recoup the property damaged due to the flood.] [Added by G.S.R. 54, dated 23-6-1979; Published in Rajasthan Gazette Part 4-C(I), dated 19-7-79]
