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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(2)Every employee shall at all times:
(a)maintain absolute integrity, good conduct and discipline;
(b)maintain devotion and diligence to duty; and
(c)do nothing which is unbecoming of an employee or a public servant.