Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(a) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007 (a)Large Integrated townships. - Discounts on Value Addition Charges (land and building)
