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[Cites 0, Cited by 0] [Section 36(36)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(36)(vii) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(vii)The Consumer of a Distribution Licensee availing Open Access by connecting directly to the Intra-state transmission system without involving Distribution Licensee's network shall be liable to pay the same surcharge as applicable under this Regulation