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State of Haryana - Section

Section 7 in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015

7. Special permit.

(1)The Government shall have power to issue special permits for export of cow in case where it is of the opinion that it shall be in the public interest to do so.
(2)The fee for issuing special permits shall be such, as may be prescribed.