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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(iv) in Tamil Nadu Electricity Grid Code, 2005

(iv)Prepare a proposal for the requirement of generation for the State to meet the load demand as per the forecast, after examining the economic; technical and environmental aspects of all available alternatives taking into account the existing contracted generation resources and effects of demand side management.