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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxxi) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxxi)"liquefied petroleum gas" includes hydrocarbon gases in liquefied state at normal ambient temperature by the application of pressure, and conforming to the Indian Standard Specification No. IS:4576;