Madhya Pradesh High Court
Sahelibai vs Mangilal on 24 November, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 SA-2161-2019 The High Court Of Madhya Pradesh SA No. 2161 of 2019 (SAHELIBAI AND OTHERS Vs MANGILAL) 6 Indore, Dated : 24-11-2021 Shri A. Khan, learned counsel on behalf of Shri Nitin Phadke, Advocate prays for adjournment.
The case is adjourned. List the matter after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2021.11.26 11:17:22 IST