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State of West Bengal - Section

Section 7 in West Bengal Madrasah Service Commission Act, 2008

7. Staff of Commission.

(1)The staff of the Commission shall consist of-
(a)a Secretary who shall be appointed by the State Government, and
(b)such other employees as the Commission may, with the previous approval of the State Government, appoint from time to time.
(2)The salary of the Secretary and of the other employees of the Commission shall be such as may be determined by the State Government.
(3)The other terms and conditions of service-
(a)of the Secretary shall be such as may be prescribed, and
(b)of the other employees of the Commission shall be such as may be provided for by regulations.