Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Manipur - Subsection Section 38(8) in Manipur International University Act, 2018 (8)He shall have the powers to look after the general administration, maintenance, Cleanliness, and discipline at the University, its centers and in their premises.
