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Union of India - Section

Section 7 in All India Council for Technical Education (Categorisation of Standalone Institutions for Grant of Graded Autonomy) Regulations, 2019

7. Procedure for Categorisation of Standalone Institutions.

- 7.1 The AICTE shall fix dates (at least two times in a year, preferably 1st of June and 1st of December) by which an institution shall submit a request in prescribed format for categorisation under these Regulations. The dates so fixed shall be notified at least three months in advance.
7.2All such applications shall be scrutinized by the AICTE and orders on Categorisation shall be passed within thirty days from the last date specified for the receipt of such applications. During this period, the Institution and the AICTE shall both place such application on their websites.