Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(iv) in Bihar Tourism Cadre Rules, 2013 (iv)Determination of mutual seniority of those Officers/employees who have been appointed by direct recruitment and promotion will be made on the basis of the date they came into service in promotion/appointment grade.
