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[Cites 0, Cited by 0] [Section 92(9)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(9)(d) in The Coal Mines Regulations, 2017

(d)in every gassy seam of the second or third degree, all signaling or telephonic communication circuits shall be constructed, installed, protected, operated and maintained in such a manner as to be intrinsically safe.