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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(9) in The Coal Mines Regulations, 2017

(9)Where telephones or electrical signals are provided,-
(a)adequate precautions shall be taken to prevent signal and telephone wires coming into contact with other cables and electrical apparatus;
(b)signal wires shall be supported on insulators, and shall not be energised at more than thirty volts;
(c)contact makers shall be so constructed as to prevent accidental closing of the circuit; and
(d)in every gassy seam of the second or third degree, all signaling or telephonic communication circuits shall be constructed, installed, protected, operated and maintained in such a manner as to be intrinsically safe.