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State of Tamilnadu - Section

Section 22 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

22. Training.

- The Licensee shall set up Training centers (or in coordination with the established Training centers) to impart proper and adequate training to its workmen and supervising staff in modern distribution practice, maintenance techniques and safety procedures. A syllabus suitable for the intended purpose shall be followed by them. The syllabus shall be submitted to the Commission for its perusal and approval.