Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 408] [Entire Act] State of Gujarat - Subsection Section 408(9) in Gujarat High Court Rules, 1993 (9)Preparing Computer/xerox copies of above, a fee at the rate of Rs. 2.50 and Re. 1.00, respectively, per page, shall be charged.