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State of Gujarat - Section

Section 408 in Gujarat High Court Rules, 1993

408. [ Fees for preparing transcript record. [Substituted vide High Court Notification No.C.2002/93, dated 30.10.2009.]

- For preparing the record, fees shall be charged at the following rates:-
(1)Preparation of Index. Rs. 2.00 per page.
(2)Copying & comparing of documents for the preparation of the Press copy including examination - Rs. 3.00 per page.
(3)Head notes to documents in the transcript Record. - Rs. 2.00, each document.
(4)Certifying a copy of the record by the Registrar when the record is printed under supervision of this Court. - Rs. 2.50 per page.
(5)Examination of proof. - Re. 1.00 for every printed page.
(6)For preparing copies of documents (other than tabulated statements and accounts) taken from Computer/xerox, a fee at the rate of Rs. 2.50 and Re. 1.00, respectively, per page, shall be charged.
(7)For preparing legible copies taken from Computer/xerox, a fee at the rate Rs. 2.50 and Re. 1.00, respectively, per page, shall be charged.
(8)Preparing copies of tabulated statements and accounts. -Rs. 2.00 per page.
(9)Preparing Computer/xerox copies of above, a fee at the rate of Rs. 2.50 and Re. 1.00, respectively, per page, shall be charged.
(10)Preparing lithographed or printed copies. - Rs. 1.50 for each copy.
(11)Preparing photographed copies or maps. - Actual charges.
(12)Printing paper book. - Actual charges.
(13)Preparing list of documents not included in the Transcript Records.- Rs. 2.00 per page.]