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State of Odisha - Section

Section 122 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

122. Stages of Budget debate.

- The Budget shall be dealt with by the Assembly in two stages-(i)a general discussion ; and(ii)the voting of demands for grants.
(2)[ There shall be an interval of minimum two days between the presentation of the Budget and general discussion.] [Inserted vide O.L.A. Notification No. 18164-L.A. dated 18.9.1986 O.G.E. No. 1279 dated 18.9.1986.]