Section 122(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
(2)[ There shall be an interval of minimum two days between the presentation of the Budget and general discussion.] [Inserted vide O.L.A. Notification No. 18164-L.A. dated 18.9.1986 O.G.E. No. 1279 dated 18.9.1986.]
