Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(g) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(g)For contract demand above 5000 KVA, supply shall be in 3 phase 3 wire and at 132000 or 220000 volts or 400000 volts, depending on the convenience of the Board.