Section 6(2)(b) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

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State of Odisha - Subsection

Section 6(2)(b) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(b)except with the permission in writing of the Divisional Forest Officer the leaves shall not be removed outside the unit at any time after funsel and before sunrise; and

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State of Odisha - Subsection

Section 6(2)(b) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962