Section 1 in Punjab Cinemas (Regulation) Act, 1952
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Cinemas (Regulation) Act, 1952.(2)It extends to the whole of the State of [Haryana] [Substituted for the word, 'Punjab' by the Haryana Adaptations of Laws Order, 1968.].(3)It shall be deemed to have come into force on 28th of July, 1952 [in the principal territories and on the 3rd April, 1957, in the transferred territories] [Added by ibid.].
