Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Haryana - Subsection Section 1(3) in Punjab Cinemas (Regulation) Act, 1952 (3)It shall be deemed to have come into force on 28th of July, 1952 [in the principal territories and on the 3rd April, 1957, in the transferred territories] [Added by ibid.].
