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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)Subject to the provisions of Rule 73, the President may, ongoing through the complaint and all the papers submitted by the complainant, along with the complaint, instruct the Registrar to ask the registered practitioner by means of a registered letter whether he intends to offer any explanation or views in term of complaint.