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State of Gujarat - Section

Section 74 in Gujarat State Council for Physiotherapy Rules, 2013

74. Procedure for submission of complaint to Executive Committee.

(1)Subject to the provisions of Rule 73, the President may, ongoing through the complaint and all the papers submitted by the complainant, along with the complaint, instruct the Registrar to ask the registered practitioner by means of a registered letter whether he intends to offer any explanation or views in term of complaint.
(2)All the documents pertaining to the complaint including any explanation forwarded by the registered practitioner shall then be referred to the Executive Committee along with the remarks of the President, if any.