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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(8)(ii) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(ii)An urgent meeting may also be convened when half of the members representing the street vendors so request the chairperson of the Town Vending Committee by putting a memorandum duly supported by not less than half of the non official members.