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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(8) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(8)
(i)The Meetings of the Town Vending Committee shall be held quarterly i.e. at least a meeting in every three months but urgent meeting can be convened by the chairperson at any time even by given shorter notice of 24 hours;
(ii)An urgent meeting may also be convened when half of the members representing the street vendors so request the chairperson of the Town Vending Committee by putting a memorandum duly supported by not less than half of the non official members.
(iii)Such requisitioned urgent meeting will have to be convened within 72 hours by serving short notice of 24 hours.