Himachal Pradesh High Court
Brij Mohan vs . Upendra Prasad Singh & Ors. A/W on 31 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Brij Mohan vs. Upendra Prasad Singh & Ors. a/w connected matters.
COPC No. 232 of 2019 with .
COPC Nos. 72, 73, 117, 118of 2016, 214, 320 of 2017, 97, 267 of 2019, 19, 20, 26, 28, 29, 30, 33, 34, 35, 36, 37, 38, 154 of 2020 and COPC No. 100 of 2021.
31.03.2022. Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Kumar Thakur, Mr. Mukul Sood, Mr. S.D. Vasudeva and Mr. Ramakant Sharma, Advocate, for the respective petitioner(s).
Mr. Vinod Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Shashi Shirshoo, Central Government Standing Counsel, for respondent No.1-UOI, in COPC Nos. 232/2019, 72/2016, 73/2016, 214/2017, 97/2019, 320/2017, 117/2016 and 118/2016.
Mr. Yashwardhan Chauhan, Advocate, for respondent-3-Government of Rajasthan.
Mr. Yashwardhan Chauhan, Advocate, prays for adjournment. Not opposed. List on 21.04.2022. The parties are at liberty to supply the list of other case(s) which has bearing with these petitions and in the event of list being supplied, the Registry is directed to list all those cases with these petitions on the date fixed.
COPC No. 100 of 2021.
Delinked.
(Tarlok Singh Chauhan) Judge 31st March, 2022.
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