Himachal Pradesh High Court
Brij Mohan vs . Upendra Prasad Singh And Others on 17 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Brij Mohan Vs. Upendra Prasad Singh and others COPC No.232 of 2019 .
17.3.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr.Athrav Sharma, for the petitioner.
None for respondent No.1.
Mr. Vinod Thakur, Addl. A.G with Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Y.W.Chauhan, Advocate, for respondent No.3.
Heard for some time. It appears that certain other cases relating to the same subject matter are pending before this Court. Therefore, it would be appropriate to hear all these matters together. Let learned counsel for the parties give the details of such cases within one week from today.
List on 31.3.2022.
(Tarlok Singh Chauhan) 17.3.2022 Judge (mamta) ::: Downloaded on - 19/03/2022 20:11:29 :::CIS